Section 18 in Tamil Nadu Infrastructure Development Rules, 2012
18. Board may issue further guidelines on Tamil Nadu Infrastructure Development Fund and Project Preparation Fund.
(1)Subject to the provisions of the Act and the Rules, the Board may issue further guidelines on the management and utilization of the Tamil Nadu Infrastructure Development Fund and Tamil Nadu Project Preparation Fund;(2)Such guidelines may cover the procedures for application including information to be provided, evaluation of applications approvals including conditions that may be prescribed, releases, monitoring of utilization, recovery and other incidental and attendant issues;
