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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Infrastructure Development Rules, 2012

(2)Such guidelines may cover the procedures for application including information to be provided, evaluation of applications approvals including conditions that may be prescribed, releases, monitoring of utilization, recovery and other incidental and attendant issues;