Himachal Pradesh High Court
Unknown vs Jas Pal V. Kishan Singh on 16 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
RSA No. 180 of 2022 16.12.2022 Present: Mr.Saurav, Advocate vice counsel, for the appellants.
Mr. Rakesh Chauhan, Advocate, for the respondent.
CMP No. 9439 of 2022 Reply on behalf of the respondent is on record.
Learned counsel for the applicants/appellants prays for and is granted two weeks' time to file rejoinder. List thereafter.
December 16, 2022 (Sandeep Sharma), Judge manjit ::: Downloaded on - 16/12/2022 20:39:19 :::CIS