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State of Rajasthan - Section

Section 21 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

21. Competitive examination, authority for conducting examination and syllabus of examination.

(1)The competitive examination for direct recruitment to the post of Assistant Director, shall be held by the Commission through combined competitive examination in accordance, with the provisions laid down in the Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examination) Rules. 1999.
(2)The Competitive examination for direct recruitment to the post of Protection Officer shall be held by the Commission.
(3)The competitive examination for direct recruitment to the post of Supervisor (Women Empowerment) shall be held by the Board or the Appointing Authority, as the case may be.
(4)Recruitment to the post of Protection Officer shall be made by written examination in accordance with the scheme and syllabus specified in Schedule-III.
(5)Recruitment to the post of Supervisor. Women Empowerment shall be made by written examination in accordance with the scheme and syllabus specified in Schedule- IV.