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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(5)Recruitment to the post of Supervisor. Women Empowerment shall be made by written examination in accordance with the scheme and syllabus specified in Schedule- IV.