Himachal Pradesh High Court
State Of H.P. vs . Manorma & Ors. on 20 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. Manorma & ors.
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CWP No. 1327/202020.9.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for the petitioners-State.
Mr. Sunil Mohan Goel, Advocate, for respondents No. 1 to 3.
Mr. Anand Sharma, Sr. Advocate with Mr. Karan Sharma, Advocate, for respondents No. 5 & 6.
Learned Deputy Advocate General prays for and is granted an adjournment on the ground that the matter has been prepared by Mr. Vinod Thakur, learned Additional Advocate General, who is not available today.
List on 27.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 20.9.2022 (pankaj) ::: Downloaded on - 21/09/2022 20:04:23 :::CIS