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State of Tamilnadu - Section
Section 4 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996
4. Qualification.
- No person shall be appointed to the categories specified in column (1) of the table below by the method specified in column (2), unless he possesses the qualifications specified in the corresponding entries in column(3), thereof:-| Name of the Post | Method of appointment | Qualification |
| (1) | (2) | (3) |
| City Engineer | By promotion | Must have worked as Executive Engineer for aperiod of not less than 3 years in the Corporation, and for aminimum period of one year in the post of AssistantCommissioner (Ward Office). |
| By deputation | Must have atleast two years of service beforehis age of superannuation. | |
| Executive Engineer | By promotion | Must have worked as Assistant ExecutiveEngineer for a period of not less than two years in theCorporation main office and for a period of not less than threeyears in the Ward Offices. |
| Assistant Executive Engineer | By promotion | Must have worked as Assistant Engineer, JuniorEngineer for not less than one year in the EngineeringDepartment of the Corporation main office and for a period ofnot less than three years in the Ward Offices. |
| Assistant Engineer | By direct recruitment | (i) Must possess a degree in Engineering orTown Planning from a recognised University; and |
| (ii) Must have passed the department testprescribed for the Corporation before completion of probation. |