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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in The Insecticides Rules, 1971

(4)A complete suit of protective clothing shall consist of the following dresses, namely:-
(a)protective outer garment/overalls/hood/hat;
(b)rubber gloves or such other protective gloves extending half-way upto the forearm, made of materials impermeable to liquids;
(c)dust-proof goggles;
(d)boots.