(1)Persons handling insecticides during its manufacture, formulation, transport, distribution or application shall be adequately protected with appropriate clothing.(2)The protective clothing shall be used wherever necessary, in conjunction with respiratory devices as laid down in rule 40.(3)The protective clothing shall be made of materials which prevent or resist the penetration of any form of insecticide formulations. The materials shall also be washable so that the toxic elements may be removed after each use.(4)A complete suit of protective clothing shall consist of the following dresses, namely:-(a)protective outer garment/overalls/hood/hat;(b)rubber gloves or such other protective gloves extending half-way upto the forearm, made of materials impermeable to liquids;(c)dust-proof goggles;(d)boots.
