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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Babli Devi vs Pratham Vohra on 7 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Babli Devi versus Pratham Vohra .

Cr. Appeal No.256 of 2021 7.04.2022 Present Mr. Dheeraj K. Vashisht, Advocate, for the appellant.

None for the respondent.

Since, there is none to represent the respondent, let this matter be listed before the appropriate Bench after two weeks.


                                                             Sandeep Sharma)
                         r                                        Judge

            7th March, 2022
                (shankar)








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