Himachal Pradesh High Court
Babli Devi vs Pratham Vohra on 7 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Babli Devi versus Pratham Vohra .
Cr. Appeal No.256 of 2021 7.04.2022 Present Mr. Dheeraj K. Vashisht, Advocate, for the appellant.
None for the respondent.
Since, there is none to represent the respondent, let this matter be listed before the appropriate Bench after two weeks.
Sandeep Sharma)
r Judge
7th March, 2022
(shankar)
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