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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(2)The University shall satisfy itself that the Management have taken adequate steps to fulfil the requirements, for the fourth year B.Pharm course of study by the time the students appear for the third year examinations.