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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(3) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(3)The recruitment shall be made by the candidate of the list prepared in sub-clause (2) above by the Appointing Authority.B. Ziledar. - (1) For the recruitment to the Service by promotion amongst Seenchparyvekshak a Committee shall be constituted by the Head of the Department as follows including a member of Scheduled Caste/Tribe.-
(i) Superintending Engineer (Karmic) ... Chairman
(ii) Executive Engineer ... Organizer
(iii) Deputy Revenue Officer ... Member