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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)The Tamil Nadu Co-operative Union shall maintain the education fund in accordance with the regulations framed by the committee with the approval of the Registrar, and shall place before the committee, the particulars of the amount credited to, and the expenditure incurred from, the education fund during the previous quarter at its next meeting.