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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(b) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(b)shall impart instruction except in such subject or subjects and up to the standard for which his qualifications have been approved by Academic Council.