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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(a) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(a)The licensee shall arrange meter reading of various category of consumers through authorized representative. Depending upon category of consumer meters or it's stored data meter may be read manually or using CMRI through meter communication port.