Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(2)Consumer meters.
(a)The licensee shall arrange meter reading of various category of consumers through authorized representative. Depending upon category of consumer meters or it's stored data meter may be read manually or using CMRI through meter communication port.
(b)The periodicity and other provisions of meter reading of various category of consumers shall be governed by the provisions contained in the Supply code.