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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3)(b) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(b)At least one member shall be from amongst persons having specialized knowledge and practical experience of education of children with special needs;