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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(v) in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

(v)"Subsidy" means financial assistance granted by the Government to enable the small scale industry run by the Co-operative Society to meet the pay and allowances of the Manager/Technical Manager engaged by them.