Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3) in The Orissa Secretariat Service Rules, 1980

(3)Names of officers, who are selected for the first time for promotion to a particular grade in any year, shall be placed below the officers, who are continuing to officiate in that grade on the basis of earlier select lists.