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State of Odisha - Section

Section 11 in The Orissa Secretariat Service Rules, 1980

11. Review of Officers officiating on the basis of previous select list.

(1)The Selection Board shall review the cases of all officers who are officiating in any grade of the service on the basis of the previous select lists prepared under Rule 13 and have not been confirmed in the ranks of which the lists relate and shall recommend regarding their suitability for continuance in the relative ranks :Provided that the case of no officer who has officiated in any grade for Continuous period of not less than one year on the basis of the select list, shall be reviewed under the provisions of this sub-rule for continuance in that grade.
(2)If the Selection Board on review under Sub-rule (1) considers that any officer is not fit to continue in the rank in which he is officiating on the basis of the select list, it may recommend removal of the name of such officer from the concerned list.
(3)Names of officers, who are selected for the first time for promotion to a particular grade in any year, shall be placed below the officers, who are continuing to officiate in that grade on the basis of earlier select lists.