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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(ii) in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

(ii)at Ballard Piers, harbour wall berths, Pir Pau jetties and Jawahar Dweep, when the vessel proceeds to unmoor.