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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017

(1)Probation period of the Teaching and Nonteaching employees of the Institute will be of two years. If the Appointing Authority thinks proper, probation period may be extended but in any circumstances, extended period of the probation will not be more than one year. On finding the service unsatisfactory in the extended period of the probation, service of the person may be terminated.