Section 6 in Lalit Narayan Mishra Economic Development and Social Change Institute Service conditions Rules, 2017
6. Probation and confirmation.
(1)Probation period of the Teaching and Nonteaching employees of the Institute will be of two years. If the Appointing Authority thinks proper, probation period may be extended but in any circumstances, extended period of the probation will not be more than one year. On finding the service unsatisfactory in the extended period of the probation, service of the person may be terminated.(2)After expiry of the probation period, confirmation of the service may be made in the light of the rules applicable to the state employees by the Managing Committee.
