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State of Odisha - Section

Section 16 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

16. Forms and Register to be supplied by Centre.

(1)Forms and Registers prescribed or required under these regulations shall be printed by and at the cost of the Centre and supplied to the Controller.
(2)Cheque Books required to be used by the Controller and the Drawing and Disbursing Officer shall be "Government of Orissa Non-Government Institution and Bodies and Funds (on Provisional Account)" form and shall be obtained for the Treasury on requisition and payment as prescribed in relevant treasury rules. The cost of the cheque-books purchased by the Drawing and Disbursing Officers and the Controllers shall be reimbursed by the Centre to the State Government through the Controller. The Controller shall place a simple requisition with the Secretary by the 15th January, every for reimbursement of cost of cheque books paid during the preceding year and the Secretary shall reimburse the amount in such manner as the Controller may advice.
(3)The banner captions in all Forms and Registers shall be printed in Violent ink.