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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(2)Cheque Books required to be used by the Controller and the Drawing and Disbursing Officer shall be "Government of Orissa Non-Government Institution and Bodies and Funds (on Provisional Account)" form and shall be obtained for the Treasury on requisition and payment as prescribed in relevant treasury rules. The cost of the cheque-books purchased by the Drawing and Disbursing Officers and the Controllers shall be reimbursed by the Centre to the State Government through the Controller. The Controller shall place a simple requisition with the Secretary by the 15th January, every for reimbursement of cost of cheque books paid during the preceding year and the Secretary shall reimburse the amount in such manner as the Controller may advice.