Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Sikkim - Subsection Section 26(1) in Sikkim Shops and Commercial Establishments Act, 1983 (1)No employee shall be required or allowed to work in any theatre or other places of public amusement or entertainment for more than nine hours in any day.
