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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(5) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(5)Any other responsibility as may be assigned to him/her from time to time in relation to the business of the Gram Katchahry.