Himachal Pradesh High Court
State Of H. P. & Anr. vs . Atul Pundir & Ors. on 14 June, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
State of H. P. & Anr. vs. Atul Pundir & Ors.
Review Petition No. 105 of 2022 .
14.06.2022 Present : Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Addl. A.G., for the petitioners.
Mr. Dilip K. Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the respondents.
As prayed for, list on 01.07.2022.
(Tarlok Singh Chauhan) Judge r (Jyotsna Rewal Dua) Judge 14th June, 2022 (sanjeev) ::: Downloaded on - 14/06/2022 20:04:55 :::CIS