Madhya Pradesh High Court
Smt. Vardibai vs Rama on 7 January, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 MA-4094-2019 The High Court Of Madhya Pradesh MA No. 4094 of 2019 (SMT. VARDIBAI Vs RAMA AND OTHERS) Indore, Dated : 07-01-2022 None for the appellant.
List after four weeks.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2022.01.11 11:52:53 IST