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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in U.P. Zila Panchayats Service Rules, 1970

(1)For the purpose of recruitment by promotion selection on the basis of seniority-cum-fitness, shall be made from among all the eligible servants of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] who have put in the required length of service on the first day of January of the year in which the selection is made.