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State of Uttar Pradesh - Section

Section 24 in U.P. Zila Panchayats Service Rules, 1970

24. Appointments by promotion.

(1)For the purpose of recruitment by promotion selection on the basis of seniority-cum-fitness, shall be made from among all the eligible servants of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] who have put in the required length of service on the first day of January of the year in which the selection is made.
(2)The Mukhya Adhikari, shall cause to be placed before the Chunao Samiti all the relevant papers including the character rolls and service-books, of all the eligible candidates and the gradation list.
(C)Appointment by Heads of Departments