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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(2)[ The Commissioner shall function under the administrative control of the Chief Commissioner of Railway Safety appointed under section 5 of the Railways Act, 1989.] [Substituted by Act No. 34 of 2009.]