Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(6) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (6)Various statutory approvals shall be obtained for each scheme and the scheme shall then be kept ready for implementation in phases, depending upon its priority and availability of finances and provisions of the regulations.
