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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(10)(iv) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(iv)change by any competent statutory authority in any condition or covenant of any consent or clearances or approval or licence available or obtained for the project, or