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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Maharashtra - Subsection

Section 59(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)He shall be responsible for proper scrutiny of research work of each of the Professors, Associate Professors/Readers, Assistant Professors, Senior Research Assistants and Junior Research Assistants working under him in consultation with the Heads of Departments. He shall supervise the same and keep the concerned Dean and Director informed about it from time to time.