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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(8)(c) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(c)to plan and direct the programme of students advisement and counselling and/to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University, to promote discipline amongst the students of the University;