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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(1)The Board shall prepare the Select List to the extent of the number of vacancies advertised for, of the successful candidates in order of merit on the basis of aggregate marks finally awarded to each candidate in the Main Examination and in that order, the Board shall forward the same with its recommendation to the State Government.