Section 22(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962
(2)Without prejudice to the generality of the foregoing power, such rules may provide for-(a)[ the manner of rotation and the term of office of members mentioned in Clauses (viii), (xiv) and (xv) of Section 4] [Substituted, by U.P. Act No. 23 of 1966];(b)the rates of travelling and daily allowances payable to members of the Board, committees and sub-committees and the persons co-opted thereto, and the manner of their payment;(c)the additional powers, duties and functions of the Board, the Chairman, the Vice-Chairman and the Secretary; and(d)any other matter which under this Act is to be or may be prescribed by rules.
