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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(a) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(a)[ the manner of rotation and the term of office of members mentioned in Clauses (viii), (xiv) and (xv) of Section 4] [Substituted, by U.P. Act No. 23 of 1966];