Section 14(2)(b) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

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State of Uttar Pradesh - Subsection

Section 14(2)(b) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(b)may place on his voting paper the word "Two" or "second" or the word "Three" or "third" and "Four" or "fourth" and so on, in the space opposite the names of the other candidates in the order of his preference.

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State of Uttar Pradesh - Subsection

Section 14(2)(b) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963