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Union of India - Section

Section 31st in University Grants Commission (Minimum Qualifications Required For The Appointment And Career Advancement Of Teachers In Universities And Institutions Affiliated To It) Regulations, 2000

31st. July, 2002

Subject : University Grants Commission (Minimum Qualifications required for the appointment and Career Advancement of teachers in universities and institutions affiliated to it (Ist Amendment) Regulations 2002.Sir/Madam,In partial modification in UGC Regulations issued vide office letter No.F.3-1/2000(PS) dated 4.4.2000 on the above subject, please find enclosed a copy of the Notification No.F. I-1/2002(PS) Exemp. Dated 31.7.2002. This has been sent to the Manager, Government of India Press, Civil Lines, Delhi, for publication in the Gazette of India.It is requested that the amendments in the UGC Regulations, 2000 may also be brought to the notice of the Institutions/Colleges affiliated to your University.Yours faithfullySd/-.........................................Encl: as above.