Union of India - Act
University Grants Commission (Minimum Qualifications Required For The Appointment And Career Advancement Of Teachers In Universities And Institutions Affiliated To It) Regulations, 2000
UNION OF INDIA
India
India
University Grants Commission (Minimum Qualifications Required For The Appointment And Career Advancement Of Teachers In Universities And Institutions Affiliated To It) Regulations, 2000
Rule UNIVERSITY-GRANTS-COMMISSION-MINIMUM-QUALIFICATIONS-REQUIRED-FOR-THE-APPOINTMENT-AND-CAREER-ADVANCEMENT-OF-TEACHERS-IN-UNIVERSITIES-AND-INSTITUTIONS-AFFILIATED-TO-IT-REGULATIONS-2000 of 2000
- Published on 13 June 1983
- Commenced on 13 June 1983
- [This is the version of this document from 13 June 1983.]
- [Note: The original publication document is not available and this content could not be verified.]
1887.
No. F.3-1/2000(PS)March, 2000Notification. - In exercise of the powers conferred by clause (e) and (g) of sub-section (1) of Section 26 read with Section 14 of University Grants Commission Act, 1956 (3 of 1956), and in supersession of the Regulations issued under University Grants Commission letter No.F. 1-93/74 (CPP) Part (v) dated 13th June, 1983 and No.F.1-11/87 (CPP-II) dated 19th September, 1991 and Notification No. 1-93/74 (CP) dated 19th February, 1985, 26th November, 1985 and No.F3-1/94 (PS) dated 24th December, 1998, the University Grants Commission hereby makes the following regulations, namely :-1. Short Title, application and commencement.
- (i) These regulations may be called the University Grants Commission (minimum qualifications required for the appointment and career Advancement of teachers in Universities and institutions affiliated to it) Regulations, 2000.2. Qualifications.
- No person shall be appointed to a teaching post in university or in any of institutions including constituent or affiliated colleges recognised under clause (f) of Section 2 of the University Grants Commission Act, 1956 or in an institution deemed to be a university under Section 3 of the said Act in a subject if he/she does not fulfil the requirements as to the qualifications for the appropriate subjects as provided in the Annexure.Provided that any relaxation in the prescribed qualifications can only be made by the University Grants Commission in a particular subject in which NET is not being conducted or enough number of candidates are not available with NET qualifications for a specified period only. (This relaxation, if allowed, would be given based on sound justification and would apply to affected Universities for that particular subject for the specified period. No individual applications would be entertained.)Provided further that these regulations shall not be applicable to such cases where selections of the candidates having had the then requisite minimum qualification as were existing at that time through duly constituted Selection Committees for making-appointments to the teaching posts have been made prior to the enforcement of these regulations.3.
Consequences of failure of universities to comply with recommendations of the Commission, as per provisions of Section 14 of the University Grants Commission Act, 1956:If any university grants affiliation in respect of any course of study to any college referred to in sub-section (50 of Section 12-A in contravention of the provisions of that sub-section or fails within a reasonable time to comply with any recommendations made by the Commission under Section 12 or Section 13,or contravenes the provisions of any rule made under clause (f) or clause (g) of sub-section (2) of Section 25 or of any regulations made under clause (e) or clause (g) of sub-section (1) of Section 26, the Commission after taking into consideration the clause, if any, shown by the university for such failure or contravention, may withhold from the university the grants proposed to be made out of the Fund of the Commission...........................................SecretaryToThe Assistant ControllerPublication DivisionGovernment of India,Urban Development Ministry,Civil Lines,Delhi - 110054ANNEXUREMinimum qualifications for the post of Professors, Principals, Readers and lecturers in subjects other than Fine Arts, Management, Engineering and Technology in Universities or Colleges for appointment of persons through open advertisement and for their Career Advancement.1. A Master's Degree with at least 55% of the marks or its equivalent grade of B in the 7 point scale with latter grades O, A, B, C, D, E and F.
2. Ph. D. or equivalent published work.
3. Total experience of 15 years of teaching/Research in Universities/Colleges and other institutions of higher education,
1. A Master's Degree with at least 55% of the marks or its equivalent grade of B in the 7 point scale with latter grades O, A, B, C, D, E and F.
2. Ph. D. or equivalent published work
3. Total experience of 10 years of teaching/Research in Universities/Colleges and other institutions of higher education
1. P.H. degree in Communication/Mass Communication/Journalism from an Indian University or an equivalent degree from a foreign university.
ORPublished work of doctoral standard or media production work of excellence.2. Good academic record with at least 55% marks (or an equivalent grade) at Master's level in the subject.
3. Eight years experience of teachers and/or research including up to three years for research degree and having made a mark in the area of scholarship as evidenced by quality of publications, contribution to education innovation, design of new courses and curricula.
OR10. years full time work experience in any area of Mass Communication (News paper accredited with ABC, National News Agencies, radio or television, film media, reputed advertising agencies, Public Relation Officers of the Government, Public Sector Undertakings and established Industrial and Commercial Houses.)
1. Ph.D. degree in Communication/Mass Communications/Journalism from an Indian university or an equivalent degree-from a foreign university.
2. Two years full time teaching/research/experience in any area of Mass Communication (News papers accredited with ABC, National News Agencies, radio or television, film media, reputed advertising agencies, Public Relation officers of the Governments, Public Sector Undertaking and established Industrial and Commercial Houses).
10. years of experience in field practice and professional publication based on work experience, and experience in training and/or field instruction. Experience in consultation and documentation.
| SEVEN POINT SCALE | ||
| Grade | Grade Point | Percentage Equivalent |
| 'O' = Outstanding | 5.50-6.00 | 75-100 |
| 'A' = Very Good | 4.50-5.49 | 65-74 |
| 'B' = Good | 3.50-4.49 | 55-64 |
| 'C' = Average | 2.50-3.49 | 45-54 |
| 'D' = Below Average | 1.50-2.49 | 35-44 |
| 'E' = Poor | 0.50-1.49 | 25-34 |
| 'F' = Fail | 0-0.49 | 0-24 |