Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act] Union of India - Subsection Section 88(5)(e) in The Indian Electricity Rules, 1956 (e)the rise of the trolley boom shall be so limited that if the trolley leaves the trolley-wire, it shall not foul the guard-wires; and