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Union of India - Section

Section 88 in The Indian Electricity Rules, 1956

88. Guarding .-(1) Where guarding is required under these rules the provisions of sub-rules (2) to (4) shall apply.

(2)Every guard-wire shall be connected with earth at each point at which its electrical continuity is broken.
(3)Every guard-wire shall have an actual breaking strength of not less than 635 kg and if made of iron or steel, shall be galvanised.
(4)Every guard-wire or cross-connected system of guard-wires shall have sufficient current-carrying capacity to ensure the rendering dead, without risk of fusing of the guard-wire or wires till the contact of any live wire has been removed.
(5)Lines crossing trolley-wires .-In the case of a crossing over a trolley-wire the guarding shall fulfil the following conditions, namely:-
(a)where there is only one trolley-wire, two guard-wires shall be erected as in diagram A;
(b)where there are two trolley-wires and the distance between them does not exceed 40 cms, two guard-wires shall be erected as in diagram B;
(c)where there are two trolley-wires and the distance between them exceeds 40 cms but does not exceed 1.2 metres, three guard-wires shall be erected as in diagram C;
(d)where there are two trolley-wires and the distance between them exceeds 1.2 metres, each trolley-wire shall be separately guarded as in diagram D;
(e)the rise of the trolley boom shall be so limited that if the trolley leaves the trolley-wire, it shall not foul the guard-wires; and
(f)where a telegraph-line is liable to fall or be blown down upon an arm, stay-wire or span-wire, and so slide down upon a trolley-wire, guard hooks shall be provided to prevent such sliding.