Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Rajasthan - Subsection Section 45(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (7)If there is no quorum for meeting. The meeting shall be adjourned and be convened again on next day and for adjourned meeting no quorum is required.
