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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(i) in Greater Hyderabad Municipal Corporation (Disclosure of information to the general public) Rules, 2009

(i)Publishing in one or two newspapers having circulation in the district, provided the information is important and affects the public at large, or