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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Bombay Presidency - Subsection

Section 70(3) in The Bombay Dentists Rules, 1951

(3)The Registrar shall bring such application before the next meeting, of the Council or Executive Committee, who will consider the application and any objections thereto, and the President may put from the Chair the question :-Whether the Registrar shall remove the applicant's name from the dentist register.