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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(3)(i) in Bihar Secretariat Service Rules, 2010

(i)Assistant grade- (a) The direct recruit shall be ranked inter-se only in order of merit in which they are placed in the merit list of Bihar Staff Selection Commission. The direct recruit shall be ranked junior to the persons appointed through promotion against vacancies in a particular year.