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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Bengal Presidency - Subsection

Section 75(b) in Police Regulations, Bengal , 1943

(b)The Deputy Inspector-General shall forward to the Inspector-General, (i) these reports with his remarks and (ii) a similar report on each officer who has served as a Superintendent under him during all or part of the previous year, after embodying in them the remarks made by the District Magistrate and the Divisional Commissioner under regulation 75A.