75. Confidential reports on superior officers. [§ 12, Act V, 1861].
(a)Early in January the Superintendent shall submit to the Deputy Inspector-General a confidential report in B. P. Form No. 1 on each Additional, Assistant or Deputy Superintendent who has served under him during all or part of the previous year.(b)The Deputy Inspector-General shall forward to the Inspector-General, (i) these reports with his remarks and (ii) a similar report on each officer who has served as a Superintendent under him during all or part of the previous year, after embodying in them the remarks made by the District Magistrate and the Divisional Commissioner under regulation 75A.
